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[Cites 0, Cited by 0] [Section 511] [Entire Act]

State of Punjab - Subsection

Section 511(2) in Punjab Jail Manual, 1996

(2)Furniture : (a) Better Class prisoners in cells shall be supplied with : One takht posh or bed-stead, charpoy or cot of size 1.98 x 0.92 metres (6-1/2' x 3')One wooden chair,One wooden teapoy.One shelf, cupboard or box, necessary washing and sanitary appliances.
(b)Association barracks shall be supplied with one berth or cot per prisoner, one large table with benches, necessary night sanitary appliances, latrines and bathing sheds in the enclosure.
Prisoners may also be supplied with mosquito nets if they ask for them and the Medical Officer certifies that it is necessary.