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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Punjab - Subsection

Section 3(c) in Punjab Contract Labour (Regulation and Abolition) Rules, 1973

(c)[Three persons] [Substituted for 'One person' vide Punjab Government Gazette Legislative Supplement Part III, dated 18.1.1993.] representing the Public Works Department of the Government, to be appointed by the Government from amongst its employees;