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State of Andhra Pradesh - Section

Section 13 in Andhra Pradesh Employment of Local Candidates in the Industries/Factories Act, 2019

13. Act to over ride the other laws.

- Unless otherwise expressly provided in this Act, the provisions of this Act and of any orders and rules made there under shall have effect, notwithstanding anything inconsistent therewith contained in any other law for the time being in force or any instrument having effect by virtue of such law.