Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Telangana - Subsection

Section 2(p) in Kaloji Narayana Rao University of Health Sciences Act, 1986

(p)"notification" means a notification published in the [Telangana] [Substituted by G.O.Ms.No.20, HM&FW (C1) Department, dated 26.09.2014.] Gazette and the word "notified" shall be construed accordingly;