Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 191] [Entire Act] Union of India - Subsection Section 191(4) in The Central Government Account (Receipts and Payments) Rules, 1983 (4)Every Personal deposit account so authorised to be opened will form part of the Government Account and be located in the Public Account portion thereof.
