Delhi High Court - Orders
Indian Railways Catering And Tourism ... vs Satyam Caterers Pvt. Ltd on 9 October, 2023
Author: Yogesh Khanna
Bench: Yogesh Khanna
$~76
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ O.M.P. (COMM) 47/2023, IA (not numbered)
INDIAN RAILWAYS CATERING AND TOURISM
CORP. LTD. (IRCTC) ..... Petitioner
Through: Mr.Chetan Sharma, ASG with
Mr.Saurav Aggarwal, Mr.Amit
Gupta, Mr.Anshuman Choudhary and
Mr.R.V.Prabhat, Advocates.
versus
SATYAM CATERERS PVT. LTD. ..... Respondent
Through: Mr.Sudhir Nandrajog, Sr. Advocate
with Mr.Rajat Aneja, Mr.Jasmeet
Singh, Mr.Mahinder Singh Hura,
Mr.Divjot Singh Bhatia, Mr.Saif Ali,
Mr.Pushpendra S. Bhadoriya,
Mr.Anurag Sarda, Ms.Rusheet Saluja,
Mr.Vijay Sharma and Mr.Arsad
Malik, Advocates.
CORAM:
HON'BLE MR. JUSTICE YOGESH KHANNA
ORDER
% 09.10.2023
1. Learned ASG for the petitioner submits instead of deposit of the awarded amount they shall give bank guarantee of the amount so awarded with interest till the date they filed these petitions under Section 34 of Arbitration and Conciliation Act. Let the bank guarantee, as above, be filed to the satisfaction of the learned Registrar General of this Court within three weeks from today.
2. List on 17.11.2023. Subject to furnishing of the bank guarantee the award shall remain stayed.
YOGESH KHANNA, J.
OCTOBER 09, 2023 VLD This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 12/10/2023 at 02:33:25