Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 71] [Entire Act]

State of Tamilnadu - Subsection

Section 71(x) in Chennai City Police Act, 1888

(x)Exposing for show animal or vehicle, making or repairing vehicle or training horses except as allowed by Commissioner. - Whoever cleans or exposes for show, hire or sale any animal or vehicle or makes or repairs any part of any vehicle except in cases of accident where repair on the spot is necessary, or trains or breaks any horse except in such places and at such times as may be allowed by the Commissioner.