Section 47(1)(c) in Bihar and Orissa Excise Rules, 1919

[Cites 0, Cited by 0] [Section 47(1)] [Section 47] [Entire Act]

State of Bihar - Subsection

Section 47(1)(c) in Bihar and Orissa Excise Rules, 1919

(c)[ In a Municipal or Corporation area within a distance of 50 metres and in other areas, within a distance of 100 meters of a bathing ghat, educational institution, hospital, religious institution, factory, petrol pump, Railway Station, railway yard, Bus station, harijan or labour colony, [National Highway or State Highway] [Substituted by S.O. 156 dated 15.3.1991] or other places of public resort or any other place considered necessary.]

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State of Bihar - Subsection

Section 47(1)(c) in Bihar and Orissa Excise Rules, 1919