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[Cites 0, Cited by 0] [Section 12(2)] [Section 12] [Entire Act]

State of Rajasthan - Subsection

Section 12(2)(d) in The Rajasthan Legal Aid Rules, 1984

(d)that the application is frivolous or vexatious or it is otherwise not reasonable, having regard to all the circumstances of the case, tog rant legal aid to the applicant.