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[Cites 0, Cited by 0] [Section 57] [Entire Act]

State of West Bengal - Subsection

Section 57(4) in West Bengal Contract Labour (Regulation and Abolition) Rules, 1972

(4)The washing facilities shall include the provision of adequate number to buckets and tumblers or mugs and water supply at the rate of 10 litres a day for each workman employed.