Supreme Court - Daily Orders
State Of Orissa vs Bhiku Oram on 13 September, 2019
Bench: A.M. Khanwilkar, Dinesh Maheshwari
ITEM NO.25 COURT NO.8 SECTION II-B
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
SPECIAL LEAVE PETITION (CRIMINAL) Diary No(s). 28082/2019
(Arising out of impugned final judgment and order dated 12-10-2017
in CRLA No. 22/2010 passed by the High Court Of Orissa At Cuttack)
STATE OF ORISSA Petitioner(s)
VERSUS
BHIKU ORAM & ORS. Respondent(s)
(FOR ADMISSION and I.R. and IA No.136022/2019-CONDONATION OF DELAY
IN FILING and IA No.136025/2019-EXEMPTION FROM FILING O.T. )
Date : 13-09-2019 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE A.M. KHANWILKAR
HON'BLE MR. JUSTICE DINESH MAHESHWARI
For Petitioner(s)
Mr. Shibashish Misra, AOR
Mr. S. Debabrata Reddy, Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Delay condoned.
Leave granted.
(DEEPAK SINGH) (VIDYA NEGI) COURT MASTER (SH) COURT MASTER (NSH) Signature Not Verified Digitally signed by DEEPAK SINGH Date: 2019.09.14 12:47:07 IST Reason: