Allahabad High Court
Commissioner Of Income Tax vs M/S U.P.Rajya Sahkari Evam Bhoomi Vikas ... on 21 January, 2010
Bench: Devi Prasad Singh, Devendra Kumar Arora
Court No. - 27 Case :- INCOME TAX APPEAL No. - 79 of 1999 Petitioner :- Commissioner Of Income Tax Respondent :- M/S U.P.Rajya Sahkari Evam Bhoomi Vikas Bank Ltd. Petitioner Counsel :- S.C.Misra,D.D.Chopra Respondent Counsel :- S.K. Garg,Amit Shukla,Waseeq Uddin Ahmad Hon'ble Devi Prasad Singh,J.
Hon'ble Devendra Kumar Arora,J.
As agreed by the parties counsel, list/ put up on 28.01.2010 to enable the parties to produce the notes/ circular of the year 1999, which covers the assessment year in question.
Order Date :- 21.1.2010 Suresh/-