Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 2]

Allahabad High Court

Commissioner Of Income Tax vs M/S U.P.Rajya Sahkari Evam Bhoomi Vikas ... on 21 January, 2010

Bench: Devi Prasad Singh, Devendra Kumar Arora

Court No. - 27

Case :- INCOME TAX APPEAL No. - 79 of 1999

Petitioner :- Commissioner Of Income Tax
Respondent :- M/S U.P.Rajya Sahkari Evam Bhoomi Vikas Bank Ltd.
Petitioner Counsel :- S.C.Misra,D.D.Chopra
Respondent Counsel :- S.K. Garg,Amit Shukla,Waseeq Uddin Ahmad

Hon'ble Devi Prasad Singh,J.

Hon'ble Devendra Kumar Arora,J.

As agreed by the parties counsel, list/ put up on 28.01.2010 to enable the parties to produce the notes/ circular of the year 1999, which covers the assessment year in question.

Order Date :- 21.1.2010 Suresh/-