Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Entire Act] Union of India - Section Section 31 in The Employees' State Insurance (General) Regulations, 1950 (31)Sub-groups under this are listed for clarification(a) Schizophrenia(b)Endogenous depression(c)Manic Depressive psychosis (MDF)(d)Dementia
