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[Cites 0, Cited by 0] [Section 13E] [Entire Act]

Daman and Diu - Subsection

Section 13E(1) in The Goa, Daman and Diu Public Gambling Act, 1976

(1)Except as provided in sub-section (2), no person shall transfer a licence obtained under provisions of this Act to conduct game/games, to any other person.