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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Karnataka - Subsection

Section 5(2) in Kannada University Act, 1991

(2)to confer degrees, diploma and other academic distinctions on persons who shall have carried out research in the University or in any other institution or centrerecognised by the University under conditions prescribed;Explanation:For the purpose of this clause and other provisions of this Act, institution or centrerecognised by the University shall mean an institution or a centre situated in India or in other countries, recognised by the University for the purpose of furthering the objects of the University;