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State of Madhya Pradesh - Section

Section 6 in The M.P. Zila Panchayats (Budget Estimates) Rules, 1997

6. Preparation of Estimates for activities by the Standing Committee.

- Every Standing Committee of the Zila Panchayat shall, in relation to the subject assigned to it, estimate its requirement of fund for each activity for the ensuing year by the 15th November keeping in view the availability of funds indicated by the Chief Executive Officer. The estimates so prepared shall be sent by the Chief Executive Officer to the General Administration Committee for scrutiny by the 30th November.