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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Punjab - Subsection

Section 7(7) in Punjab Regulation of Wood Based Industries Rules, 2019

(7)The Wood Based Industry shall have to be set up within six months from the date of grant of license or registration certificate, as the case may be, failing which the license or registration certificate, as the case may be, may be extended; or revoked by the Divisional Forest Officer after three months' notice under intimation to the State Level Committee :Provided that in case it is extended, not more than three months' extension shall be granted by the Divisional Forests Officer.