Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Goa - Section Section 4 in The Goa, Daman and Diu Secondary and Higher Secondary Education Rules, 1975 (4)Stenographer will also help the Officers of the Board in doing work of confidential nature and other work assigned to him by the Secretary and the Chairman.
