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State of Odisha - Section

Section 73 in The Orissa Khadi and Village Industries Board Regulations, 1960

73. Duties of the Head Assistant.

- The Head Assistant is responsible for the efficiency of the office of the Board and his work is of utmost importance. He must see that the staff is fully employed. He must inspect the tables of Assistants daily. He must see that cases are properly and punctually submitted and that drafts on orders are promptly put up and issued. He must take personal interest in the work of each Assistant. He must give advice to the Assistants and help them at every stage.