Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 15] [Entire Act] Union of India - Subsection Section 15(1) in The Merchant Shipping (Fire Appliances) Rules, 1969 (1)Every ship of Class I shall be provided with a portable electric drilling machine to enable emergency access to fire through decks, casings, or bulkheads.
