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[Cites 0, Cited by 0] [Section 358(9)] [Section 358] [Entire Act]

State of Chattisgarh - Subsection

Section 358(9)(l) in The Chhattisgarh Municipalities Act, 1961

(l)prohibiting or regulating, with a view to promoting the public safety or convenience, any act which occasions, or is likely to occasion, a public nuisance, and for the prohibition or regulation of which no provision is made;