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State of Odisha - Section

Section 44 in The Orissa Municipal Corporation (Division of City into Wards, Reservation of Seats, and Conduct of Election) Rules, 2003

44. Casting of vote by the elector.

(1)The elector on receiving the ballot paper shall forthwith proceed into the polling compartment, make a mark on the ballot paper with the instrument supplied for the purpose on or against the symbol of the candidate for whom he intends to vote, fold the ballot paper so as to conceal his mark and insert the same into the ballot box and then quit the polling station.
(2)Every elector shall vote without undue delay.
(3)No elector shall be allowed to enter a voting compartment when another elector is present inside it.
(4)The Presiding Officer shall ensure that the ballot paper is duly and properly inserted by the elector in the ballot box.