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[Cites 0, Cited by 0] [Section 8] [Entire Act]

State of Punjab - Subsection

Section 8(1) in The Punjab Ex-servicemen Corporation (General) Rules, 1982

(1)For journeys undertaken by the Chairman and the Managing Director in connection with the affairs of the Corporation within or outside the State of Punjab, they shall be paid Travelling Allowances and Daily Allowance in accordance with such rules as are applicable to the employees of the Government of their status.