Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Haryana - Subsection

Section 2(j) in The Haryana Clinical Establishments (Registration and Regulation) Act, 2014

(j)"registration" means to register under section 17 or 26 and the expression registration or registered shall be construed accordingly;