Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Punjab - Section Section 17 in The East Punjab Refugees Rehabilitation (Buildings and Building Sites) Rules, 1948 17. Form of notice. - Notices to be served under the provisions of the Ordinance or these Rules may be in the form annexed to the Rules as Schedule "E".
