Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 9] [Entire Act] State of Chattisgarh - Subsection Section 9(4) in Pandit Sundar Lal Sharma (Open) University Chhattisgarh Adhiniyam, 2004 (4)No person who is connected with the university or a college shall be recommended or nominated on the committee constituted under sub-section (2).
