Section 139(4C)(f) in The Income Tax Act, 1961

[Cites 0, Cited by 0] [Section 139(4C)] [Section 139] [Entire Act]

Union of India - Subsection

Section 139(4C)(f) in The Income Tax Act, 1961

(f)trade union referred to in sub-clause (a) or association referred to in sub-clause (b) of clause (24) of section 10;

(fa)Board or Authority referred to in clause (29A) of section 10;