Bombay High Court
New Tech Jetting Equipments India Pvt. ... vs Union Of India Thr. General Manager, ... on 28 September, 2018
Author: A.S. Chandurkar
Bench: A.S. Chandurkar
1 MCA1046-18
FARAD CONTINUATION SHEET No.
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
NAGPUR BENCH AT NAGPUR
MISCELLANEOUS CIVIL APPLICATION (ARBITRATION) NO. 1046/2018
(NEW TECH JETTING EQUIPMENTS INDIA PVT. LTD. VERSUS THE UNION OF INDIA & ANOTHER)
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Office Notes, Office Memoranda of Coram, Court's or Judge's orders
appearances, Court's orders of directions
and Registrar's orders
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Ms M.D. Bhambhwani, counsel for applicant.
CORAM : A.S. CHANDURKAR, J.
DATE : SEPTEMBER 28 , 2018.
Issue notice for final disposal of the application returnable on 02.11.2018.
JUDGE APTE ::: Uploaded on - 28/09/2018 ::: Downloaded on - 30/09/2018 02:13:38 :::