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Bombay High Court

New Tech Jetting Equipments India Pvt. ... vs Union Of India Thr. General Manager, ... on 28 September, 2018

Author: A.S. Chandurkar

Bench: A.S. Chandurkar

                                                                                          1                                                              MCA1046-18
                                                         FARAD CONTINUATION SHEET No.
                                                  IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                                            NAGPUR BENCH AT NAGPUR

           MISCELLANEOUS CIVIL APPLICATION (ARBITRATION) NO. 1046/2018 
(NEW TECH JETTING EQUIPMENTS INDIA PVT. LTD.    VERSUS     THE UNION OF INDIA & ANOTHER)
  - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - 
 Office Notes, Office Memoranda of Coram,                                                                                          Court's or Judge's orders
 appearances, Court's orders of directions
 and Registrar's orders
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                                        Ms M.D. Bhambhwani, counsel for applicant.


                                        CORAM  : A.S. CHANDURKAR, J. 

DATE : SEPTEMBER 28 , 2018.

Issue notice for final disposal of the application returnable on 02.11.2018.

JUDGE APTE ::: Uploaded on - 28/09/2018 ::: Downloaded on - 30/09/2018 02:13:38 :::