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[Cites 0, Cited by 0] [Section 5(2)] [Section 5] [Entire Act]

State of Tamilnadu - Subsection

Section 5(2)(b) in Tamil Nadu Town and Country Planning Act, 1971

(b)such Secretaries to the Government in the department dealing with the following subjects, namely:-
(i)Town and Country Planning;
(ii)Local Administration;
(iii)Health;
(iv)Industries;
(v)Housing;
(vi)Revenue;
(vii)Agriculture;