Delhi High Court - Orders
Apl Apollo Tubes Limited vs M/S Steel Track & Ors on 16 February, 2024
Author: Sanjeev Narula
Bench: Sanjeev Narula
$~17
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CS(COMM) 488/2023 & I.A. 13245-13246/2023
APL APOLLO TUBES LIMITED ..... Plaintiff
Through: Mr. Tushar A. John, Advocate.
versus
M/S STEEL TRACK & ORS. ..... Defendants
Through: Mr. Rahat Bansal, Advocate with Ms.
Bhavi Garg, Advocate.
CORAM:
HON'BLE MR. JUSTICE SANJEEV NARULA
ORDER
% 16.02.2024
1. The mediation talks between the parties did not fructify.
2. Counsel for the Defendant seeks an adjournment as the arguing counsel is unavailable on account of his ill health.
3. Re-notify on 1st April, 2024.
SANJEEV NARULA, J FEBRUARY 16, 2024 sapna This is a digitally signed order.
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