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[Cites 0, Cited by 0] [Section 109(2)] [Section 109] [Entire Act]

State of Maharashtra - Subsection

Section 109(2)(f) in The Bombay Children Act, 1948

(f)the powers and duties of [Director (Child Welfare), Deputy Director (Child Welfare), Assistant Director (Child Welfare), Inspecting Officers (Child Welfare) and Child Welfare Officers (Probation)] under section 39;