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[Cites 0, Cited by 0] [Section 7(2)] [Section 7] [Entire Act]

State of Madhya Pradesh - Subsection

Section 7(2)(e) in The M.P. Prakoshtha Swamitva Rules, 1976

(e)Any further details which the parties to the Deed may deem desirable to set forth consistent with the Declaration and the Act.