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[Cites 0, Cited by 0] [Section 18(6)] [Section 18] [Entire Act]

State of Gujarat - Subsection

Section 18(6)(a) in Gujarat Minor Mineral Concession Rules, 2017

(a)fifty metres from any road (excluding a village road or other district road), notified reservoirs, canal, national highway, state highway, boundary of any railway line, public works, cities, towns, villages and other approved continuous habitations, if no blasting is involved; or