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[Cites 0, Cited by 5] [Entire Act]

Union of India - Section

Section 5 in THE ARMS (AMENDMENT) ACT, 2019

5. Amendment of section 6.

In section 6 of the principal Act, after the words "convert an imitation firearm into a firearm", the words and figures "or convert from any category of firearms mentioned in the Arms Rules, 2016 into any other category of firearms" shall be inserted.