Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 233B] [Entire Act] State of Kerala - Subsection Section 233B(i) in Kerala Panchayat Raj Act, 1994 (i)Industrial units, industrial estate, industrial development area, industrial development plot, industrial growth centre, export processing zone, or industrial park declared as such by the Government controlled agency: