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Bombay High Court

Zuari Industries Ltd. (Now Known As ... vs Hon'Ble Presiding Officer Industrial ... on 23 February, 2026

                                   32 WP 342 2023

   Niti

          IN THE HIGH COURT OF BOMBAY AT GOA
              WRIT PETITION NO.342 OF 2023
                         WITH
 WRIT PETITION NO.605 OF 2018, WRIT PETITION NO.712 OF
2018, WRIT PETITION NO.509 OF 2019, WRIT PETITION NO.711
                        OF 2018
                   WRIT PETITION NO.342 OF 2023
ZUARI AGRO CHEMICALS LTD.,/ZUARI
GLOBAL LTD., REP., BY ITS REP.,
WAMAN K. NAYAK                                ... PETITIONER
  Versus
ZUARI AGRO CHEMICALS LIMITED
WORKERS UNION AND ANR                         ... RESPONDENTS
                            WITH
                 WRIT PETITION NO.605 OF 2018
ZUARI INDUSTRIES LTD. (NOW KNOWN
AS ZUARI GLOBAL LTD.).,                     ... PETITIONER
  Versus
HON'BLE PRESIDING OFFICER
INDUSTRIAL TRIBUNAL AND LABOUR
COURT, GOVT. OF GOA AND 5 ORS.,             ... RESPONDENTS

                             WITH
                 WRIT PETITION NO.712 OF 2018
ZUARI INDUSTRIES LTD. (NOW KNOWN
AS ZUARI GLOBAL LTD.).,                     ... PETITIONER
  Versus
HON'BLE PRESIDING OFFICER,
INDUSTRIAL TRIBUNAL AND LABOUR
COURT, GOVT. OF GOA, PANAJI AND 5
ORS.,                                       ... RESPONDENTS

                              WITH
                   WRIT PETITION NO.509 OF 2019
ZUARI INDUSTRIES LTD. (NOW KNOWN
AS ZUARI GLOBAL LTD.) REP. BY ITS
AUT. REP., WAMAN K. NAYAK.,                   ... PETITIONER
   Versus
ZUARI AGRO CHEMICALS LTD., WORKERS
UNION, THR. ITS PRESIDENT, ORLANDO
D'SILVA AND ANR.,                             ... RESPONDENTS

                                      Page 1 of 2
                                   23rd February, 2026
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                                      32 WP 342 2023



                             WITH
                 WRIT PETITION NO.711 OF 2018
ZUARI INDUSTRIES LTD. (NOW KNOWN
AS ZUARI GLOBAL LTD.).,                     ... PETITIONER
  Versus
HON'BLE PRESIDING OFFICER,
INDUSTRIAL TRIBUNAL AND LABOUR
COURT, GOVT. OF GOA, PANAJI AND 5
ORS.,                                       ... RESPONDENTS

Mr. Girish Sardessai with Ms. Smrati Bangera, Advocates for the
Petitioner.
Mr. H. Dessai with Mr. S. Kamulkar, Advocates for Respondent No.1 in
WP No.342/2023.
Mr. Vishwadh Sardessai, Additional Government Advocate for
Respondent No.6 in WP No.711/2018.

                           CORAM:- ASHISH S. CHAVAN, J.

DATED :- 23rd February, 2026 P.C.:

At the request and by consent of all concerned Counsel, list all the Petitions on 11.03.2026.

2. The Counsel for the Petitioners as well as the Respondents to file brief synopsis of their arguments considering all common issues involved, case laws, if any, and corresponding page numbers in the respective Petitions, before the next date of hearing with advance copies to the other side.

3. List on 11.03.2026, for compliance.

ASHISH S. CHAVAN, J.

Page 2 of 2

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