Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 20(1)] [Section 20] [Entire Act]

State of Himachal Pradesh - Subsection

Section 20(1)(a) in H.P. Agricultural and Horticultural Produce Marketing (Development And Regulation) Act, 2005

(a)to alter the limits of a market area by including within it any other area in the vicinity thereof or by excluding therefrom any area comprised therein; or