Chattisgarh High Court
Karl Storz Endoscopy India Pvt. Ltd vs State Of Chhattisgarh on 17 January, 2025
1
Digitally
signed by
SMT
NIRMALA
RAO
HIGH COURT OF CHHATTISGARH, BILASPUR
Order Sheet
WPC No. 750 of 2021
NIPRO MEDICAL INDIA PVT. LTD. versus STATE OF CHHATTISGARH
WPC No.2846 of 2021
Order Sheet
17/01/2025 Ms. Saloni Jain, Advocate alongwith Shri Akash Jaini,
Advocate for the petitioner in WPC No.750 of 2021.
Shri Kulesh Sahu, Advocate holding the brief of Shri
Sabyasachi Bhaduri, Advocate for the petitioner in WPC
No.2846 of 2021.
Shri R. Pradhan, Advocate for respondents No.2 & 3 in
WPC No.750 of 2021.
Shri Trivikram Nayak, Advocate for respondents No.2 & 3 in WPC No.2846 of 2021. Shri S.P. Kale, Addl. A.G. for the State.
At the request of Shri R. Pradhan and Shri Trivikram Nayak, Advocates, call these matters on 14th February, 2025.
Sd/-
(Rakesh Mohan Pandey) Judge Nimmi