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Chattisgarh High Court

Karl Storz Endoscopy India Pvt. Ltd vs State Of Chhattisgarh on 17 January, 2025

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Digitally
signed by
SMT
NIRMALA
RAO




                HIGH COURT OF CHHATTISGARH, BILASPUR

                                    Order Sheet

                                  WPC No. 750 of 2021


     NIPRO MEDICAL INDIA PVT. LTD. versus STATE OF CHHATTISGARH



                                 WPC No.2846 of 2021

                                      Order Sheet




17/01/2025         Ms. Saloni Jain, Advocate alongwith Shri Akash Jaini,
             Advocate for the petitioner in WPC No.750 of 2021.

                   Shri Kulesh Sahu, Advocate holding the brief of Shri
             Sabyasachi Bhaduri, Advocate for the petitioner in WPC
             No.2846 of 2021.

                   Shri R. Pradhan, Advocate for respondents No.2 & 3 in

WPC No.750 of 2021.

Shri Trivikram Nayak, Advocate for respondents No.2 & 3 in WPC No.2846 of 2021. Shri S.P. Kale, Addl. A.G. for the State.

At the request of Shri R. Pradhan and Shri Trivikram Nayak, Advocates, call these matters on 14th February, 2025.

Sd/-

(Rakesh Mohan Pandey) Judge Nimmi