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[Cites 0, Cited by 0] [Section 33(1)] [Section 33] [Entire Act]

State of Madhya Pradesh - Subsection

Section 33(1)(c) in The M.P. Panchayat Nirvachan Niyam, 1995

(c)in case of member of a Janpad Panchayat [Rs. 1000/-] [Substituted by Notification No, F 1-40-XXII-P-2, dated 10-4-2002 for 'Rs. 500/-'.]