Rajasthan High Court - Jodhpur
Sonu vs Dinesh Kumar Jagarwal on 17 July, 2019
Author: Pushpendra Singh Bhati
Bench: Pushpendra Singh Bhati
HIGH COURT OF JUDICATURE FOR RAJASTHAN
JODHPUR
S.B. Civil Transfer Appl. No. 187/2018
Sonu
----Petitioner
Versus
Dinesh Kumar Jagarwal
----Respondent
For Petitioner(s) : Mr. Subhash Choudhary
For Respondent(s) :
HON'BLE DR. JUSTICE PUSHPENDRA SINGH BHATI
Order 17/07/2019 Issue notice to the respondent, returnable within a period of four weeks. Notice be given dasti to the learned counsel for the petitioner.
(DR. PUSHPENDRA SINGH BHATI),J 152-/-skant (Downloaded on 01/09/2019 at 10:24:08 PM) Powered by TCPDF (www.tcpdf.org)