Section 17(5) in The M.P. Panchayat Raj Avam Gram Swaraj Adhiniyam, 1993
(5)[ Alter every election of Panchayats, the State Election Commission shall immediately hold the election of Up-Sarpanch of Gram Panchayats, in such member as may be prescribed.] [Substituted by M.P Act No. 20 of 2005.]
