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State of Rajasthan - Section
Section 34 in The Rajasthan Land Revenue (Payments, Credits, Refunds & Recovery) Rules, 1958
34. Fees chargeable for meeting cost of deputation of officer to conduct sale of movable property.
- When the sale officer goes to any place to conduct a sale and no sale takes place, the fees chargeable to meet the costs of the deputation shall be according to the following scale-| Rs. | Naya Paisa | |
| When the amount for recovery does not exceed Rs. 50/- | 1 | 50 |
| When such amount exceeds Rs. 50/- | 3 | 0 |
| but does not exceed Rs. 1000/- | ||
| When such amount exceeds Rs. 1000/- | 6 | 0 |