Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 114] [Entire Act] State of Maharashtra - Subsection Section 114(2) in The Maharashtra Agricultural Produce Marketing (Regulation) Rules, 1967 (2)Plans and estimates for works estimated to cost less than Rs. 5,000/- shall be approved by the Chairman.
