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State of Uttar Pradesh - Section

Section 28 in United Provinces Medical Act, 1917

28. Bar to suits and other legal proceedings.

- No suit or other legal proceeding shall lie in respect of an act done in the exercise of a power, conferred by this Act on the [State Government] [Substituted by the A.O. 1950 for (Provl. Govt.) which had been Substituted by the A. O. 1937 for (L. G.)] or the Council or the Registrar.