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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Himachal Pradesh - Subsection

Section 2(zi) in H.P. Agricultural and Horticultural Produce Marketing (Development And Regulation) Act, 2005

(zi)"private market yard" means such place other than the market yard/ sub market yard in the market area where infrastructure has been developed and managed by a person for marketing of notified agricultural produce holding a licence for this purpose under this Act;