Supreme Court - Daily Orders
M/S Jmd Limited vs Jmd Gardens Residents Welfare ... on 16 July, 2024
Bench: B.R. Gavai, Sanjay Karol
1
ITEM NO.42 COURT NO.3 SECTION XVII-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Civil Appeal No(s). 5446/2023
M/S JMD LIMITED & ANR. Appellant(s)
VERSUS
JMD GARDENS RESIDENTS WELFARE ASSOCIATION & ANR. Respondent(s)
(IA No. 65536/2024 - STAY APPLICATION)
WITH
C.A. No. 6188/2023 (XVII-A)
(FOR ADMISSION and I.R. and IA No.190320/2023-CONDONATION OF DELAY
IN FILING and IA No.190321/2023-CONDONATION OF DELAY IN REFILING /
CURING THE DEFECTS)
Date : 16-07-2024 These matters were called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE B.R. GAVAI
HON'BLE MR. JUSTICE SANJAY KAROL
HON'BLE MR. JUSTICE K.V. VISWANATHAN
For Appellant(s)
Ms. Vibha Datta Makhija, Sr. Adv.
Mr. Ravi Bhushan, AOR
Mr. Arjun Sawhney, Adv.
Mr. Siddharth Verma, Adv.
Mr. Rohan Bhambri, Adv.
Mr. Karan Mamgain, Adv.
Mr. Praveen Gaur, Adv.
Mr. Prateek Bhatnagar (ar), Adv.
Mr. Siddhartha Jha, AOR
For Respondent(s)
Signature Not Verified
Digitally signed by
Deepak Singh
Date: 2024.07.18
Mr. Ritin Rai, Sr. Adv.
Mr. Siddhartha Jha, AOR
10:52:33 IST
Reason:
Mr. Kartik Jha, Adv.
Ms. Neha Singh, Adv.
2
Ms. Vibha Datta Makhija, Sr. Adv.
Mr. Ravi Bhushan, AOR
Mr. Arjun Sawhney, Adv.
Mr. Siddharth Verma, Adv.
Mr. Rohan Bhambri, Adv.
Mr. Karan Mamgain Adv, Adv.
Mr. Praveen Gaur, Adv.
Mr. Prateek Bhatnagar (ar), Adv.
UPON hearing the counsel the Court made the following
O R D E R
As prayed, list these matters after three weeks.
(DEEPAK SINGH) (ANJU KAPOOR) ASTT. REGISTRAR-cum-PS COURT MASTER (NSH)