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[Cites 0, Cited by 0] [Section 15] [Entire Act]

State of Maharashtra - Subsection

Section 15(2) in Poona University Act, 1974

(2)When the office of the Librarian falls vacant, or when the Librarian is by reason of illness, or absence or any other cause, unable to perform the duties of his office, such duties shall be performed for the time being for a period not exceeding six months or until a Librarian is duty appointed, whichever is earlier, by such person as the Vice-Chancellor may appoint for the purpose.