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[Cites 0, Cited by 0] [Section 27] [Entire Act]

Union of India - Subsection

Section 27(2A) in The Coal Mines Provident Fund Scheme

(2A)[ If any doubt arises to whether a particular payment is a part of total emoluments or not, the matter shall be decided by the commissioner whose decision shall be final] [Sub-para (2A) inserted vide Notification No. PF 1/2(114)/56-1 dated 10.1.1958.].