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[Cites 0, Cited by 0] [Section 15] [Entire Act]

Union of India - Subsection

Section 15(2) in First Statutes of the Indian Institute of Petroleum and Energy, 2018

(2)The emoluments and other terms of conditions of service of the Registrar, including the age of superannuation, shall be such as per those followed for the Registrar of IIT from time to time. Registrar of IIPE shall be in the pay scale of L-14 of Rs.1,44,200 to Rs.2,18,2000/- as revised from time to time.