Supreme Court - Daily Orders
Assistant Commissioner, Commercial ... vs M/S. Navab Mohammad Shafi & Brothers. on 15 September, 2014
Bench: Kurian Joseph, Rohinton Fali Nariman
ITEM NO.21 COURT NO.1 SECTION III
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C)..CC No(s). 11781/2014
(Arising out of impugned final judgment and order dated 06/02/2014
in SBCR No. 39/2013 passed by the High Court Of Rajasthan at
Jodhpur)
ASSISTANT COMMISSIONER, COMMERCIAL TAXES, NAGAUR Petitioner(s)
VERSUS
M/S. NAVAB MOHAMMAD SHAFI & BROTHERS. Respondent(s)
(with appln. (s) for c/delay in filing SLP and office report)
Date : 15/09/2014 This petition was called on for hearing today.
CORAM :
HON'BLE THE CHIEF JUSTICE
HON'BLE MR. JUSTICE KURIAN JOSEPH
HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN
For Petitioner(s) Dr. Manish Singhvi, Adv
Mr. Anshu, Adv.
Mr. Irshad Ahmad,Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Heard Dr. Manish Singhvi, learned counsel for the petitioner.
Delay condoned.
Special leave petition is dismissed.
(PARDEEP KUMAR) (RENU DIWAN) AR-cum-PS COURT MASTER Signature Not Verified Digitally signed by Pardeep Kumar Date: 2014.09.17 13:25:52 SAST Reason: